Andhra Pradesh High Court - Amravati
The Govt Of Ap., Revenue Exciseiii ... vs M/S.Gowda Brandy Shop, Gudur,Nellore on 20 March, 2023
Bench: Prashant Kumar Mishra, R Raghunandan Rao
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HIGH COURT OF ANDHRA PRADESH : AMARAVATI
MAIN CASE: W.A. No.1273 of 2008
PROCEEDINGS SHEET
Sl. DATE ORDER OFFICE
No. NOTE
(Through Physical Mode)
8. 20.03.2023 It is informed by the learned Government Pleader for
Prohibition and Excise appearing for the appellants that learned
counsel for the respondent/writ petitioner - Sri Bollepalli Sai Ram
Goud is no more.
Issue notice to the respondent/writ petitioner. Post this case after three (3) weeks.
PRASHANT KUMAR MISHRA, CJ R.RAGHUNANDAN RAO, J AMD