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Andhra Pradesh High Court - Amravati

The Govt Of Ap., Revenue Exciseiii ... vs M/S.Gowda Brandy Shop, Gudur,Nellore on 20 March, 2023

Bench: Prashant Kumar Mishra, R Raghunandan Rao

                                                                                         27

                   HIGH COURT OF ANDHRA PRADESH : AMARAVATI

       MAIN CASE:       W.A. No.1273 of 2008


                                  PROCEEDINGS SHEET


Sl.     DATE                                    ORDER                                    OFFICE
No.                                                                                       NOTE



                                        (Through Physical Mode)

8.    20.03.2023         It is informed by the learned Government Pleader for
                   Prohibition and Excise appearing for the appellants that learned
                   counsel for the respondent/writ petitioner - Sri Bollepalli Sai Ram

Goud is no more.

Issue notice to the respondent/writ petitioner. Post this case after three (3) weeks.

PRASHANT KUMAR MISHRA, CJ R.RAGHUNANDAN RAO, J AMD