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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(h) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(h)“physiotherapist” means a person who possess physiotherapy qualification obtained from a recognized institution specified in Schedule II and whose name has been enrolled in the Register of Physiotherapists;