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[Cites 0, Cited by 0] [Section 71(3)] [Section 71] [Entire Act]

State of Tamilnadu - Subsection

Section 71(3)(b) in Tamil Nadu Pension Rules, 1978

(b)The Government dues as assessed shall be adjusted against the cash deposit or the amount withheld from the gratuity and the balance, if any, shall- be released to the retired Government servant after the expiry of the period referred to in clause (a).