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[Cites 0, Cited by 54] [Section 1(3)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3)(b) in The Employees’ Provident Funds And Miscellaneous Provisions Act, 1952

(b)to any other establishment employing twenty or more persons or class of such establishments which the Central Government may, by notification in the Official Gazette, specify in this behalf: