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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(1) in The Rajasthan Lokayukta and Up-Lokayuktas Act, 1973

(1)The Rajasthan Lokayukta and Up-Lokayuktas Ordinance, 1973 (ordinance No. 3 of 1973) is hereby repealed.