Section 3(5)(d) in The U.P. Electricity (Duty) Act, 1952

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State of Uttar Pradesh - Subsection

Section 3(5)(d) in The U.P. Electricity (Duty) Act, 1952

(d)by a cultivator in agricultural operations carried on in or near his fields such as the pumping of water for irrigation, crushing, milling or treating of the produce of those fields or chaff-cutting.

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State of Uttar Pradesh - Subsection

Section 3(5)(d) in The U.P. Electricity (Duty) Act, 1952