Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(s) in Indian Broadcasting (Programme) Service Rules, 1990 (s)"Schedule Castes" and "Scheduled Tribes" shall have the same meaning as assigned to them in clause (24) and (25) respectively of article 366 of the Constitution;
