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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(a) in Andhra Pradesh Districts (Formation) Act, 1974

(a)from a new district, revenue division [or Mandal] [Substituted for the words 'Taluk, Firka' by A.P. Act 1985 (w.e.f. 11-1-1984).] by separation of area from any district, revenue division, [or Mandal] [Substituted for the words 'Taluk, Firka' by A.P. Act 1985 (w.e.f. 11-1-1984).] or by uniting two or more districts, revenue divisions, [or Mandal] [Substituted for the words 'Taluk, Firka' by A.P. Act 1985 (w.e.f. 11-1-1984).] or parts thereof or by uniting any area to a district, revenue division, [or Mandal] [Substituted by Act 14 of 1985.] [or Mandal] [Substituted by Act 14 of 1985.] or part there