Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Andhra Pradesh - Subsection Section 38(8) in Dr. Abdul Haq Urdu University Act, 2016 (8)The Ombudsman may be removed by the concerned appointing authority on changes of proved misconduct, moral turpitude and professional transgression.
