Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Chattisgarh - Subsection Section 46(5) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004 (5)Out of the names so recommended under sub-section (4) the Executive Council shall appoint persons in order of merit.
