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State of Madhya Pradesh - Section

Section 33 in M.P. Rights of Persons with Disabilities Rules, 2017

33. Allowances to the members.

(1)The non-official member of the State Advisory Board shall be paid an allowance of rupees one thousand for each day of the actual meetings.
(2)The non-official members of the State advisory board not residing in Bhopal shall be paid the actual travelling allowance or the actual fare which shall not be more than the fair of second AC train.