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[Cites 0, Cited by 0] [Section 181(2)] [Section 181] [Entire Act]

State of Bihar - Subsection

Section 181(2)(b) in Bihar Board's Miscellaneous Rules, 1958

(b)Ministerial officers in the Lower Division scale who are over 40 years of age or have put in 15 years of service are exempt from (a) above.