Section 4(12) in Madhya Pradesh Private Security Agencies Rules, 2012
(12)For availing services of the police for character and antecedents verification, the Private Security Agency shall submit Form V of the person along with a fee* of Rs. 500/- per candidate. The fee* may be credited through Challan under head "Grant No.03 Police 2055 Police 0055 Revenue Receipts 103-fees".
