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[Cites 2, Cited by 1]

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Shahjad Khan @ Pappu on 17 January, 2023

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 459 of 2023 (THE STATE OF MADHYA PRADESH Vs SHAHJAD KHAN @ PAPPU) Dated : 17-01-2023 Shri Bhaskar Agrawal, Govt. Advocate for appellant/State.

Heard on I.A. No.743/2023 under Section 5 of Limitation Act for condonation of delay .

For the reasons stated in the application, IA No.743/2023 is allowed. The delay of 29 days in filing this appeal is hereby condoned.

Let the record of Court below be requisitioned. List thereafter.



                              (S. A. DHARMADHIKARI)                          (PRAKASH CHANDRA GUPTA)
                                       JUDGE                                          JUDGE

                           Vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 18-01-2023
16:14:23