Andhra Pradesh High Court - Amravati
T. Subbarami Reddy vs Duggandla Rami Reddy Died on 26 November, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO: S.A.No.76 OF 2021
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
17. 26.11.2024 TMR,J:
.
None represented for the appellant(s). Learned counsel for the respondent(s) reports urgency.
List the matter next week.
_________ TMR,J MH