Supreme Court - Daily Orders
Alakhdeo Singh (D) By Lrs. vs Kalawati Devi on 21 September, 2017
Bench: Arun Mishra, Mohan M. Shantanagoudar
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.1653 OF 2010
ALAKHDEO SINGH (D) BY LRS. ... APPELLANT(S)
VS.
KALAWATI DEVI & ORS. ... RESPONDENT(S)
O R D E R
1. None present on behalf of the appellant(s), even on the second call. The civil appeal is dismissed for non-prosecution.
...........................J. [ARUN MISHRA] ...........................J. [MOHAN M. SHANTANAGOUDAR] New Delhi;
21st September, 2017.
Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2017.10.06 15:35:54 IST Reason: ITEM NO.107 COURT NO.10 SECTION XVI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Civil Appeal No(s).1653/2010 ALAKHDEO SINGH (D) BY LRS. Appellant(s) VERSUS KALAWATI DEVI & ORS. Respondent(s) Date : 21-09-2017 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR For Appellant(s) Mr. Ranjan Dwivedi,AOR (Not present) For Respondent(s) Mr. Jitendra Kumar,AOR Mr. Gaurav Agrawal,AOR UPON hearing the counsel the Court made the following O R D E R The civil appeal is dismissed for non-prosecution in terms of the signed order.
(Sarita Purohit) (Tapan Kumar Chakraborty) Court Master Branch Officer (Signed order is placed on the file)