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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Sikkim - Subsection

Section 83(1)(a) in Sikkim Urban and Regional Planning and Development Act, 1998

(a)Sum of money received from the Government or any other State, national or international agency, loans, advances, or otherwise for the performance of functions under this Act and for any other function which the Government may assign;