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State of Uttar Pradesh - Section

Section 314 in Rules under the United Provinces Excise Act, 1910

314. Officers eligible for rewards.

- All revenue officers below the rank of Tahsildar, all Tahsildars in the Kumaun Division, all Police Officers up to and including Inspectors, and all officials of the Excise, railway and post office departments, except gazetted officers, are entitled to received rewards.Note. - (1) With the previous sanction of the Excise Commissioner, Gazetted Officers may, subject to a maximum of Rs. 1,000 be compensated for expenses incurred by them in the detection of any case.
(2)For procedure as to how rewards are to be drawn and paid, see Chapter III.
(b)Annual Special Rewards