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State of Odisha - Section

Section 24 in The Orissa Agricultural Produce (Development and Warehousing) Corporation Rules, 1959

24. Annual statement of account and balance-sheet.

- The Board of Directors shall cause the books of the Corporation to be balanced on the last working day of the month of March in every year and the annual accounts shall be set out as follows :
(a)A balance-sheet in Form "A";
(b)A profit and loss account in Form "8".