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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(1)(g) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(g)the warehouseman does not cooperate in any enquiry, inspection or audit conducted by the Authority or external person;