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State of Assam - Section

Section 28 in The Assam Elementary Education (Provincialisation) Act, 1974

28.

(1)The Assam Elementary Education, 1968 is hereby repealed.
(2)Any of the provisions of the Gauhati Municipal Corporation Act, 1969, the Assam Municipal Act, 1956 and the Assam Panchayat Raj Act, 1972 which are repugnant to any of the provisions of the Act shall stand repealed.