Section 6(3) in Tamil Nadu Legislator's (Medical Attendance and Treatment to Former Members) Rules, 1982
(3)If the Identity Card is lost, a fresh Identity Card shall be issued on submitting an application enclosed with a crossed Indian Postal Order for a value of Rs. 5 (rupees five only) drawn in favour of the Secretary. Such crossed Indian Postal Order shall not be dated earlier than 15 days from the date of application.
