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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(3) in Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018

(3)The size and selection criteria for the Social Impact Assessment team shall be as per the project specific terms of reference developed by the Social Impact Assessment Unit.