Section 2(24)(b) in Indian Stamp Act, 1899

[Cites 0, Cited by 0] [Section 2(24)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(24)(b) in Indian Stamp Act, 1899

(b)for the purpose of distributing property of the settler among his family or those for whom he desires to provide, or for the purpose of providing for some person dependent on him, or

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State of Punjab - Subsection

Section 2(24)(b) in Indian Stamp Act, 1899