Madhya Pradesh High Court
Lal Singh Gond vs The State Of Madhya Pradesh on 13 May, 2024
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 14206 of 2023 (LAL SINGH GOND AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 13-05-2024 Shri R.P. Yadav - Advocate for the appellants.
Shri Ajay Tamrakar - Panel Lawyer for the State.
Appellant No. 1 was granted temporary bail vide order dated 29.2.2024. There is no report regarding surrender.
Let surrender report as well as custody report of appellant No.n 1 be requisitioned.
List after a week.
(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 5/14/2024 11:34:22 AM