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NCT Delhi - Section

Section 43 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

43. Attendance on Officers, Examination of Candidates.

(1)The Medical Officer shall render proper medical attendance, not only to the prisoners but also to all Officers of the Jail.
(2)The Medical Officer shall examine every candidate for employment as a subordinate official who may be sent to him for the purpose, and shall make a report of the result thereof to the Superintendent.