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State of Haryana - Section

Section 9 in Haryana Urban Development Authority (Preservation of Trees) Regulations, 1979

9. Replanting.

- Where permission is granted under these regulations or otherwise, the Estate Officer or such other Authorised officer may give direction to the owner of any site as to the planting or replanting of any trees or kind of trees.Any such direction may include requirements as to :-
(a)Species of trees;
(b)planting distance;,
(c)The erection and maintenance of fencing necessary for protection of the planted or replanted trees;
(d)The preparation of ground, drainage, removal of brush wood, lop and top; and
(e)Protective measures against drought or fire.