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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(4) in Rajasthan Escheats Regulation Act, 1956

(4)If any property to which this Act applies consists of several items lying within different districts,the board shall decide as to the Collector of one of such districts who shall proceed under this section in respect of the entire property.