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State of West Bengal - Section

Section 18 in The West Bengal State Health Service Act, 1990

18. Act not to apply in certain cases.

- The provisions of this Act shall not apply to any person not belonging to the former West Bengal Health Service but holding a leaching post in any undergraduate or post-graduate Medical College or other teaching institution or in any Hospital attached to such Medical College or institution on terms and conditions as might be agreed upon by that Government, prior to the coming into force of this Act, and such persons shall continue in such post on the same terms and conditions after the coming, into force of this Act.