Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 198] [Entire Act] Greater Bengaluru City Corporation - Section 198(e) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (e)if any addition or alteration be made to, or in the building, wall or
