Jammu & Kashmir High Court
Shahzad Shabnam And Others vs Ut Of J&K And Others on 17 February, 2023
Author: Sanjay Dhar
Bench: Sanjay Dhar
Sr. No. 49
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRM(M) No. 294/2022
CrlM No. 634/2022
CrlM No. 635/2022
Shahzad Shabnam and others .....Appellant(s)/Petitioner(s)
Through: Proxy counsel vice
q
Mr. K. K. Pathan, Advocate
vs
UT of J&K and others ..... Respondent(s)
Through: Mr. Adarsh Bhagat, GA for R-1 & 2
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
Fresh notice be issued to respondent No. 3 through the concerned Police Station.
List on 24.04.2023.
In the meanwhile, respondent Nos. 1 and 2 shall file response. Interim directions, if any, shall remain in operation till next date of hearing.
(SANJAY DHAR) JUDGE Jammu 17.02.2023 Neha