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[Cites 0, Cited by 0] [Section 218] [Entire Act]

State of Uttar Pradesh - Subsection

Section 218(3) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(3)The Safety Committee shall meet at regular intervals at least once in a month and it shall be chaired by the senior person having overall control over the affairs of the construction site.