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State of Andhra Pradesh - Section

Section 9 in A.P. Farmers Organisation Rules, 1997

9. General Body.

- (i) The General body of a Farmers Organisation shall comprise of all members as specified, under subsection 4 of Section 3 of the Act, in respect of a water users association; sub-section (3) of Section 5 of the Act in respect of a Distributory Committee, sub-section 3 [and 4 of Section 7] [Added as per G.O.Ms.No.53, datedt 11-4-2008.] in respect of a Project Committee.
(ii)The General Body shall be assisted by the Competent Authorities as notified under Section 21 of the Act. The Competent Authority (Engineering) shall have the right to attend the meeting and record his views, but shall have no right to vote.