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[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

State of Uttar Pradesh - Subsection

Section 105(2)(e) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(e)the form and the procedure in which the objections shall be filed under Sections 85 and 86;