Madras High Court
G.Vaikuntam vs The District Collector on 25 July, 2017
Author: M.Venugopal
Bench: M.Venugopal, P.D.Audikesavalu
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated:25.07.2017
Coram
THE HONOURABLE Mr. JUSTICE M.VENUGOPAL
AND
THE HONOURABLE Mr. JUSTICE P.D.AUDIKESAVALU
W.P.No.20571 of 2013
G.Vaikuntam .. Petitioner
Vs.
1.The District Collector, Tiruvallore,
Office of the District Collector,
Tiruvallore.
2.The District Revenue Office, Tiruvallore
Office of the District Revenue Office,
Tiruvallore.
3.The District Forest Officer, Tiruvallore,
Office of the District Forest Officer,
Tiruvallore.
4.The Chairman,
Vanagaram Panchayat Union,
Vanagaram,
Chennai-600 095.
5.Porur Gardens Club, Porur Garden
Phase I Park, Vanagaram,
Chennai-600 095
Also at Plot No.13, 4th Stret,
Porur Garden, Phase I,
Vanagaram, Chennai-600 095.
(R5-impleaded as per order dated
02.12.2013 in M.P.No.1 of 2013
in W.P.No.20571 of 2013) ..Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution of India praying for issuance of Writ of Mandamus directing the Respondents to consider and pass orders on the representations dated 01.06.2013 and 14.06.2013.
For Petitioner : Mr.T.Srinivasaraghavan
For Respondents : Mr.M.Elumalai
Government Advocate
O R D E R
[Order of the Court was made by M.VENUGOPAL, J.] The Learned Counsel for the Petitioner has made an endorsement on the writ petition to the effect that the petitioner may be permitted to withdraw the Writ Petition and liberty may be granted to move the National Green Tribunal.
2. Recording the aforesaid fact and the endorsement so made, the Writ Petition is dismissed as withdrawn. It is abundantly made clear that dismissal of the present Writ Petition will not preclude the petitioner to approach the National Green Tribunal/Competent Authority in the manner known to Law and in accordance with Law and seek appropriate remedy if he so desires/ advised. No costs.
(M.V., J.) (P.D.A., J.) 25.07.2017 Speaking Order Index :Yes / No Internet :Yes / No kal To
1.The District Collector, Tiruvallore, Office of the District Collector, Tiruvallore.
2.The District Revenue Office, Tiruvallore Office of the District Revenue Office, Tiruvallore.
3.The District Forest Officer, Tiruvallore, Office of the District Forest Officer, Tiruvallore.
4.The Chairman, Vanagaram Panchayat Union, Vanagaram, Chennai-600 095.
M.VENUGOPAL, J AND P.D.AUDIKESAVALU, J kal W.P.No.20571 of 2013 25.07.2017