Section 4B(2)(b) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

[Cites 0, Cited by 0] [Section 4B(2)] [Section 4B] [Entire Act]

State of Tamilnadu - Subsection

Section 4B(2)(b) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(b)If the owner or occupier of the building fails to provide rain water harvesting structure on or before the 10th October, 2003, the water supply connection provided to such building shall be disconnected till rain water harvesting structure is provided.]

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State of Tamilnadu - Subsection

Section 4B(2)(b) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974