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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(a) in The Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002

(a)Bachelors/Masters degree in Arts, Science, or Social Science or Commerce or its equivalent from any institution/university recognised by any State Government or the Central Government; or