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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(3) in Telangana Survey and Boundaries Act, 1923

(3)The [State Government] [The words <i>'State Government'</i> were substituted throughout the Act by the Adaptation of Laws Orders, 1937 and 1950.] may delegate its powers under sub-sections (1) and (2) to such officer or authority as it thinks fit.