Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 494] [Entire Act]

Bengal Presidency - Subsection

Section 494(c) in Police Regulations, Bengal , 1943

(c)Finger-print slips of persons believed to be Bhamptas shall be sent to the. Bombay Bureau for search.