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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(1)(c) in Telangana Registration of Horticulture Nurseries (Regulation) Act, 2010

(c)if the licensee applied for adjudication or been adjudicated and declared insolvent;