Himachal Pradesh High Court
Subhash Chand-I vs Hrtc & Another on 1 August, 2016
Bench: Mansoor Ahmad Mir, Tarlok Singh Chauhan
IN THE HIGH COURT OF HIMACHAL PRADESH,
SHIMLA
CWP Nos. 1966, 1967, 1968, 1969,
1971 and 1972 of 2016
Date of decision: 01.08.2016
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1. CWP No.1966 of 2016
Subhash Chand-I ..Petitioner
Versus
HRTC & another . Respondents
2. CWP No.1967 of 2016
Kamlesh Devi ..Petitioner
of
Versus
HRTC & another . Respondents
3. CWP No.1968 of 2016
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Rabjeet Singh ..Petitioner
Versus
HRTC & another . Respondents
4. CWP No.1969 of 2016
Jaikar Chand ..Petitioner
Versus
HRTC & another . Respondents
5. CWP No.1971 of 2016
Madan Lal ..Petitioner
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HRTC & another . Respondents
6. CWP No.1972 of 2016
Krishan Kumar ..Petitioner
Versus
HRTC & another . Respondents
Coram:
The Hon'ble Mr. Justice Mansoor Ahmad Mir, Chief Justice
The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge
Whether approved for reporting?
For the petitioner(s): Mr.Shivendra Singh, Advocate.
For the respondents: Mr.B.N. Sharma, Advocate.
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Mansoor Ahmad Mir, Chief Justice (oral)
It is contended by the learned Counsel for the petitioner(s) that the cases of the petitioner(s) are covered by the .
judgment dated 03.03.2015, made by a Division Bench of this High Court in CWP No.1555 of 2015, titled Anil Kumar Sharma versus Himachal Road Transport Corporation and another. His statement is taken on record.
of
3. Issue notice. Mr. B.N. Sharma, Advocate, waives notice on behalf of the respondents.
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4. Learned Counsel for the respondents stated at the Bar that the respondents have already released all the retiral benefits in favour of the petitioner(s) except interest.
5. In view of the above, these writ petitions are disposed of by directing the respondents to comply with the aforesaid judgment, in letter and spirit, within a period of eight weeks from today. The judgment, supra, shall form part of this judgment also.
6. All pending applications also stand disposed of.
Copy dasti.
( Mansoor Ahmad Mir )
Chief Justice
August 1, 2016 ( Tarlok Singh Chauhan )
(rajni/vt) Judge
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