Supreme Court - Daily Orders
Ram Kumar vs Oriental Bank Of Commerce on 12 April, 2016
Bench: Fakkir Mohamed Ibrahim Kalifulla, Uday Umesh Lalit
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
R.P.(C) NO. 1623/2016 IN SLP(C) NO. 31498/2015
RAM KUMAR PETITIONER(S)
VERSUS
ORIENTAL BANK OF COMMERCE AND ORS RESPONDENT(S)
O R D E R
Delay condoned.
Having perused the Review Petition and the connected papers with meticulous care, we do not find any justifiable reason to entertain this review petition.
The review petition is, accordingly, dismissed.
.................................J. [FAKKIR MOHAMED IBRAHIM KALIFULLA] .................................J. [UDAY UMESH LALIT] NEW DELHI;
APRIL 12, 2016.
Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2016.04.13 17:43:58 IST Reason: CHAMBER MATTER SECTION XV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) NO. 1623/2016 IN SLP(C) NO. 31498/2015 RAM KUMAR PETITIONER(S) VERSUS ORIENTAL BANK OF COMMERCE AND ORS RESPONDENT(S) (with appln. (s) for c/delay in filing review petition and office report) Date : 12/04/2016 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA HON'BLE MR. JUSTICE UDAY UMESH LALIT By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
(NARENDRA PRASAD) (SHARDA KAPOOR) COURT MASTER COURT MASTER (Signed order is placed on the file)