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Supreme Court - Daily Orders

Reliance Commercial Finance Limited vs Mr. Tharuvai Ramachandra Ravichandran on 22 July, 2025

     ITEM NO.32                          COURT NO.5                 SECTION XVII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                                 CIVIL APPEAL NO(S).3832-3833/2024

     RELIANCE COMMERCIAL FINANCE LIMITED,                            APPELLANT(S)

                                                VERSUS

     MR. THARUVAI RAMACHANDRA RAVICHANDRAN & ANR.                    RESPONDENT(S)


     IA NO. 66545/2024 - DOCUMENT TAKEN ON RECORD
     IA NO. 58262/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA NO. 58260/2024 - STAY APPLICATION Date : 22-07-2025 This matter was called on for hearing today.

CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE K.V. VISWANATHAN For Appellant(s) : Mr. Abhijeet Sinha, AOR Mr. Ninad Laud, Adv.

Mr. Kaushik Mishra, Adv. Mr. Aditya Pratap Swain, Adv. Mr. Zubin Dash, Adv.

Mr. Shivendra Singh, AOR Mr. Shailesh K. Rajora, Adv. Ms. Prakriti Rastogi, Adv.

For Respondent(s) : Mr. M. A. Chinnasamy, AOR Mrs. C Rubavathi, Adv.

Ms. Elamathi.m.s., Adv. Mr. C Raghavendren, Adv.

Mr. Gopal Jain, Sr. Adv.

Ms. Vishrutyi Sahni, Adv. Ms. Muskaan Gupta, Adv.

Mr. Dheeraj Nair, AOR UPON hearing the counsel the Court made the following O R D E R Signature Not Verified List on 07.10.2025.

Digitally signed by BORRA LM VALLI Date: 2025.07.24 10:17:05 IST Reason:

(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH)