(ix)An ordinary meeting of the committee shall be called by the Secretary once every month except during vacations. A special meeting shall be convened by the Secretary when a requisition for such a meeting is made by not less than half the members of the committee. In each case at least seven day's notice shall be given. Emergent meeting may be convened by the Secretary when necessary; in such cases twenty-four hours' notice shall suffice. All resolutions passed at special or emergent meetings shall be subject to confirmation at the next ordinary meeting. All meetings shall be held on the school premises.