Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act] State of Kerala - Subsection Section 38(2)(f) in Kerala Ancient Monuments and Archaeological Sites and Remains Act, 1968 (f)the form and manner of preferring appeals under this Act and the time within which they may be preferred;