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[Cites 0, Cited by 0] [Section 14A(6)] [Section 14A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14A(6)(iii) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(iii)The voters list shall remain open for inspection free of charge by the public for a period of at least seven days from the date of publication of the notice during office hours.