Section 9(2)(b) in The Bihar Fiscal Responsibility and Budget Management Act, 2006

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State of Bihar - Subsection

Section 9(2)(b) in The Bihar Fiscal Responsibility and Budget Management Act, 2006

(b)[ in the financial year 2010-11 bring the fiscal deficit/ Gross State Domestic Product ratio 3.5 percent and it shall be 3 percent and it shall be 3 percent in 2011-12 and maintain such upto year 2014-15.] [Substgituted by Bihar Act 25, 2010.]

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State of Bihar - Subsection

Section 9(2)(b) in The Bihar Fiscal Responsibility and Budget Management Act, 2006