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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(4) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(4)The building worker shall also file a nomination in Form No. VI. The nomination shall stand revised in the name of the spouse on his acquiring a family or on the happening of any legal change in the status of the family.