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State of Odisha - Section

Section 16 in The Orissa Goshala Rules, 1985

16. Limitation for filing appeal under Section 11.

- Any person aggrieved by an order passed by the Registrar under Sub-section (1) of Section 11 may prefer an appeal under Sub-section (2) thereof within sixty days from the date of receipt of such order before the Collector of the district within which the Goshala concerned is situated.