Section 20(2) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015
(2)The special meeting called for removal of the Pramukh of a Panchayat Samiti shall be presided over by the Up-Pramukh, for removal of the Up-Pramukh by the Pramukh and for removal of Pramukh and Up-Pramukh both by any member of the Panchayat Samiti elected from amongst the members present in the meeting.
